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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(2) in Gujarat Elementary Education Rules, 2010

(2)The Minister in-charge of the Department of Elementary Education in the State Government shall be the ex-officio Chairperson of the Council. Education Secretary in charge of Elementary Education, Secretary Finance, Secretary Tribal Development, Secretary Social Justice and Empowerment, State Project Director, Director GCERT will be ex-officio members.