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State of Andhra Pradesh - Section

Section 20 in Andhra Pradesh Water, Land And Trees Rules, 2004

20. Water Cess.

- The Authority may levy a cess on consumption of water and discharge of effluent by any industry, which is not covered under Schedule I of the Water Prevention aVid Control of Pollution Cess Act, 1977 and the amount of cess shall be as fixed by the Authority from time to time.