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State of Tamilnadu - Section

Section 14 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

14. Collection of fee for default of renewal of membership.

- The fee for default of renewal as specified under sub-clause (3) of clause 13 shall be collected by the Village Administrative Officers. The collected amount shall be remitted to the Fund by means of demand draft through the Special Tahsildar (Social Security Scheme). The Receipt Book as specified in Form XIII, register for registration of members and renewal shall be maintained by the Village Administrative Officers.