Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 326] [Entire Act] State of West Bengal - Subsection Section 326(2) in West Bengal Municipal Act, 1993 (2)The word "cattle" referred to in clause (g) of sub-section (1) shall have the same meaning as in the Cattle Trespass Act, 1871 (1 of 1871).