Bombay High Court
Maganlal Savani And Anr vs Multi Screen Media Pvt. Ltd. And 16 Ors on 5 January, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
209.comap.106.2017.doc
Amol
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 106 OF 2017
IN
NOTICE OF MOTION NO. 1117 OF 2015
WITH
CHAMBER SUMMONS (L) NO. 2 OF 2017
Maganilal Savani and Anr. ...Appellants
V/s.
Multi Screen Media Pvt. Ltd. and 16
Ors. ... Respondent
...
Mr. Viraj Kandpile i/b. Ms. Seema Hunnurkar, Advocate for
Appellant.
Mr. Prakesh Shah a/w. Mr. Durgaprasad Poojari i/b. PDS Legal for
Respondent No.1.
....
CORAM : K. R. SHRIRAM &
RAJESH S PATIL, JJ.
DATED : 5th JANUARY 2023 P.C.:
1. Mr.Kandpile for appellant states that the appellant has not reverted with instructions.
2 Appeal dismissed.
(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.) 1 ::: Uploaded on - 07/01/2023 ::: Downloaded on - 07/01/2023 14:02:35 :::