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Bombay High Court

Maganlal Savani And Anr vs Multi Screen Media Pvt. Ltd. And 16 Ors on 5 January, 2023

Author: K. R. Shriram

Bench: K. R. Shriram

                                                         209.comap.106.2017.doc


 Amol
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                   COMMERCIAL APPEAL NO. 106 OF 2017
                                  IN
                   NOTICE OF MOTION NO. 1117 OF 2015
                                WITH
                   CHAMBER SUMMONS (L) NO. 2 OF 2017

 Maganilal Savani and Anr.                    ...Appellants
            V/s.
 Multi Screen Media Pvt. Ltd. and 16
 Ors.                                         ... Respondent

                                  ...
 Mr. Viraj Kandpile i/b. Ms. Seema Hunnurkar, Advocate for
 Appellant.

 Mr. Prakesh Shah a/w. Mr. Durgaprasad Poojari i/b. PDS Legal for
 Respondent No.1.
                               ....
                           CORAM : K. R. SHRIRAM &
                                      RAJESH S PATIL, JJ.

DATED : 5th JANUARY 2023 P.C.:

1. Mr.Kandpile for appellant states that the appellant has not reverted with instructions.
2 Appeal dismissed.

(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.) 1 ::: Uploaded on - 07/01/2023 ::: Downloaded on - 07/01/2023 14:02:35 :::