Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(i) in Maharashtra Legislature Members' Salaries and Allowances Act, 1956 (i)[ "term of office" means- [Clause (i) was added by Bombay 43 of 1958, section 2(2).]
