Karnataka High Court
Kishan Rao S/O Hanmanth Rao Kulkarni vs The Karnataka Bhagya Jala Nigam Ltd., on 12 June, 2012
Author: A.N.Venugopala Gowda
Bench: A.N.Venugopala Gowda
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT GULBARGA
TH
12
DATED THIS THE DAY OF JUNE 2012
BE FORE
BLE MRJUSTICE AMVENUGOPALA GOWDA
THE HON 1
WN832O52OO9SG
BETWEEN:
KISHAN RAO S/0 HANMANTH RAO KULKARNI
AGE: 52 YEARS. 0CC: WORK INSPECTOR,
KB]NL/FIC SUBDIVISiON NO.5,
BHEEMARAYANGUDI, TQ: SHAHAPUR.
DIST: GULBARGA.
AND:
1.THE KARNATAKA BHAGYA JALA NIGAM LTD THOUGH ITS MANAGING DIRECTOR. ANAND RAO CIRCLE, PW D OFFICE AN N EX LEFT WI riG, EL FLOOR, K.R. CIRCLE, fl A r't At
2. THE STATE OF KARNATAKA HROUGH ICE DEAPTMENTOF IRRIGATION, M.S,BUILDING, VIDHAN VEEDHI. BANGALORE • 'ii'- (Fill F L14(,INFFR WRDO ANAND RAO t lRtt Er BAN (AL ORE 4 THE rut F t NGINEFk (ANAL gjIJL rio 1, hhLEPNAI AAN ;uri tijAl-fAplir 'M' s": &Uc,4 1 EAFCUIIVL ENGIFJLFR Kt3.1tJI I I IVI5TON C %UR4J, IQ JEVsAR i DIVI JUL BARGA 'BY Ski SANJAY M. JOSH1 ADd OP R 1 R-4 ,c 11 K) i r AC CPR 2 R 3 r iN WRIT PU 11(14 1-li I N 't f 2%.
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