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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Immigration and Foreigners Act, 2025

(2)No person shall—
(a)knowingly assist such a foreigner to escape from custody or the place set apart for his residence, or knowingly harbour any such foreigner; or
(b)give such a foreigner any assistance with intent thereby to prevent, hinder or interfere with the apprehension of such a foreigner.