Section 19(1) in The U.P. Food and Civil Supplies (Marketing Branch) Group 'D' (Kamdar) Service Rules, 1993
(1)A person on substantive appointments to a post in the Service shall be placed on probation for a period of one year :Provided that the appointing authority may for reasons to be recorded, extend the period of probation in individual cases specifying the date up to which the extension is granted :Provided further that the period of probation shall not be extended beyond one year.
