Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] Union of India - Subsection Section 108(3) in The Patent Rules, 2003 (3)[(i) Copies of register of patent agents shall be maintained in each of the branch offices;(ii)The register of patent agents shall also contain specimen signatures and photographs of the persons registered as patent agents.]
