Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 519 in Punjab Jail Manual, 1996 519. Procedure after the morning latrine parade. - On the completion of the early morning routine as mentioned in para 518 above the prisoners will take morning meals as per procedure described in paragraph 527.
