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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(d) in The Delhi Electricity Supply Code And Performance Standards Regulations, 2007

(d)"Applicant" means owner or occupier of any land/premises, who makes an application to a Licensee for supply of electricity or for laying distribution network.