Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(1)(k) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018 (k)'Polling station' in relation to any election held under these rules means, the place fixed for taking the poll at such election;