Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Punjab - Subsection Section 12(7) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (7)The Commission shall be entitled to decide in each case the person(s) who shall bear the cost of service or publication of the notice or process.
