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State of Jharkhand - Section

Section 572 in Bihar Education Code, 1961

572. Cost of repairs to Public Works Department building.

- Provision for all repairs to buildings borne on the books of the Public Works Department is included in the budget of that department. Except as provided in Article 569, no expenditure should be incurred by officers of the Education Department, out of the funds placed at their disposal for petty construction and repairs on buildings borne on the books of the Public Works Department.(G. O. no. 900-F.R., dated the 12th July, 1924.)
(b)Departmental Buildings.