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[Cites 0, Cited by 0] [Section 571(1)] [Section 571] [Entire Act]

State of Telangana - Subsection

Section 571(1)(d) in Greater Hyderabad Municipal Corporation Act, 1955

(d)exhume any body, except under the provisions of the Code of Criminal Procedure or any other law for the time being in force, from any place for the disposal of the dead.