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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(11) in Guidelines For International Collaboration Research Projects involving Transfer Or Exchange Of Biological Resources Or Information Relating Thereto Between Institutions including Government Sponsored Institutions And Such Institutions In Other Countries

(11)Any publication(s) relating to knowledge associated with biological resource exchanged and/or transferred from India under the collaborative project shall acknowledge the knowledge holders from whom this knowledge was obtained.