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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Skill Development Fund Rules, 2012

10. Accounts and Audit.

(1)Standard accounting procedures shall be followed in respect of maintenance of Skill Development Fund and necessary Registers such as cash book, ledgers etc., shall be opened.
(2)Annual accounts shall be prepared in the prescribed formats and audited by the Chartered Accountants.
(3)These accounts shall be subjected to a second audit by the C & AG.