Bombay High Court
Commissioner Of Income Tax-Ltu vs Tata Consultancy Services Ltd on 2 December, 2019
Author: Nitin Jamdar
Bench: M.S.Sanklecha, Nitin Jamdar
itxa-2961-2019-group-no instructions
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO.2961 OF 2019
WITH
INCOME TAX APPEAL NOS.2962, 2964, 2965, 2967, 2968 & (L)
NOS.1364, 1494,1595 & 1601 OF 2019
Mr. Suresh Kumar, for the Appellant in ITXA Nos.2961, 2962, 2964,2965,
2967, 2968 & (L) No.1494 of 2019.
Mr. Sham Walve, for the Appellant in ITXA (L) No.1364, 1595& 1601 of
2019.
Mr. Jitendra Singh, for the Respondent in ITXA No.2962 of 2019.
Mr. A. K. Jasani, for the Respondent in ITXA Nos.2965 & 2967 of 2019.
Ms. Aasifa Khan, for the Respondent in ITXA (L)No. 1364 of 2019.
CORAM: M.S.SANKLECHA &
NITIN JAMDAR, JJ.
DATE : 2nd DECEMBER, 2019.
P.C:-
In the last week, these appeals were adjourned at the instance of the learned Counsel for the Revenue to enable them to take instructions to withdraw these appeals in terms of Circular No.17 of 2019 dated 8 th August, 2019 issued by the Central Board of Direct Taxes (CBDT).
2 Today, the learned Counsel appearing in support of these Appeals state that inspite of their best efforts, no instructions are forthcoming from the Revenue. All of them state that the tax effect involved in all these appeals is less than the threshold limit of Rs.1 Crore provided in CBDT Circular dated 8th August, 2019.
3 In the above view, all these Appeals are disposed of in terms of the above Circular.
S.R.JOSHI 1 of 2 ::: Uploaded on - 03/12/2019 ::: Downloaded on - 03/12/2019 23:43:16 ::: itxa-2961-2019-group-no instructions 4 Refund of Court fees, if any, as per Rules.
5 However, it is made clear that in case the Officers of the Revenue inform the learned Counsel for the Revenue that any of these Appeals are not covered by the above CBDT Circular dated 18 th August, 2019, then the Revenue is at liberty to move this Court for recall of this order in respect of those Appeals.
(NITIN JAMDAR, J.) (M.S.SANKLECHA,J.)
S.R.JOSHI 2 of 2
::: Uploaded on - 03/12/2019 ::: Downloaded on - 03/12/2019 23:43:16 :::