Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Punjab - Subsection

Section 106(4) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(4)if the vehicle is not disposed off at the reserve price, even after the second auction, the Vehicles Price Fixation Board, alter physical inspection of the vehicle shall re-fix the reserve price and the auction committee shall reconduct the auction in the aforesaid manner.