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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Himachal Pradesh - Subsection

Section 72(3) in Himachal Pradesh Co-Operative Societies Rules, 1971

(3)No dividend shall be paid in any society unless such dividend is recommended by the managing committee and approved by the general meeting;Provided that the general meeting may reduce the rate of dividend recommended by the managing committee but shall have no power to increase the same.