Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttarakhand - Subsection Section 3(c) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016 (c)"Authority" means the Uttarakhand Pradesh Ground Water Authority established under Section 3 of the Act;
