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State of Jammu-Kashmir - Section

Section 7 in The Jammu and Kashmir State Board of Technical Education Act, 2002

7. Term of office of the Members.

- The term of office of the members, other than the ex officio members, shall be three years;Provided that a person shall cease to be a member if he ceases to hold the office by virtue of which he is appointed or nominated, as the case may be, as a member.