Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 152 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

152. Air supply intake point.

- The employer shall ensure at a construction site of a building or other construction work that the air intake points for all air compression are located at places where such intake air does not get contained with dust, fumes, vapor and exhaust gases or other contaminants.