Section 2(4)(k) in Sales Tax New Deferment Scheme For Industries, 1989

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State of Rajasthan - Subsection

Section 2(4)(k) in Sales Tax New Deferment Scheme For Industries, 1989

(k)"Screening Committee for Eligibility Certificates".-In order to avail the facility available under "New Deferment Scheme" the applicant Industrial unit will have to obtain sanction from the State or District Level Screening committees, as the case may be.

(i)The State level Screening committee which will grant sanction in respect of large scale units will consist of the following: -

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State of Rajasthan - Subsection

Section 2(4)(k) in Sales Tax New Deferment Scheme For Industries, 1989