Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92] [Entire Act]

NCT Delhi - Subsection

Section 92(7) in The Delhi Co-operative Societies Rules, 2007

(7)On the receipt of the document mention in sub rule(6) committee shall transfer the membership to the transferee within thirty days.