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State of Rajasthan - Section

Section 9 in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

9. [ Reservation of vacancies for women. [Substituted by Vide notification No. F7(2)DOP/A-II/88/Part I dated 24.1.2011.]

Reservation of vacancies for women candidates shall be 30% category wise in direct recruitment out of which 8% shall be widows and 2% for divorces women candidates. In the event of nonavailability of eligible and suitable widows and divorced women candidates in a particular year, the vacancies so reserved for widow and divorced women candidates shall be filled by other women candidates and in the event of nonavailability of eligible and suitable women candidates, the vacancies so reserved for them shall be filled up by male candidates and such vacancies shall not be carried forward to the subsequent year and the reservation shall be treated as horizontal reservation i.e. the reservation of women candidates shall be adjusted proportionately in the respective category to which the women candidates belong.]