Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(m) in Kerala University of Fisheries and Ocean Studies Act, 2010

(m)"Fisheries education" means all education in production, conservation, processing, trading and sustainable management of all fishery resources;