Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(13) in Bihar Anti Terrorist Squad Rules, 2014 (13)The Assistant Prosecution Officer of the Squad shall function in accordance with the provisions of the Criminal Procedure Code, 1973, Police Manual, 1978 and the Prosecution Manual, 2003.
