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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(vi) in The Andhra Pradesh Objectionable Performances Prohibition Act, 1956

(vi)is grossly indecent, scurrilous or obscene or intended for blackmail. Explanation 1.--