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State of Rajasthan - Section

Section 35 in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

35. Conducting social audit of the official record.

- The official record pertaining to delivery of public welfare benefits shall be placed before the Gram Sabha/Ward Committee concerned at the interval of six months for public information and objections, if any, with regards to entitlement, benefit transfers etc. shall be invited and disposed of properly by the officer concerned with the delivery of public welfare benefit.