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[Cites 0, Cited by 0] [Section 56B] [Entire Act]

State of Bihar - Subsection

Section 56B(2) in Bihar Factories Rules, 1950

(2)For the repair of the track equipments of cranes and for greater convenience and safety in changing track wheels if there is no sufficient distance between the end of the crane and the wall of the building, special recesses or platform with safe access ladders shall be built at different places in the building.