Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Uttar Pradesh - Subsection

Section 97(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(1)In case any doubt arises as to whether the Zila Panchayat, the Adhyaksha, the Karya Samiti, the Vitta Samiti, the Mukhya Adhikari or any other Committee or officer of the Zila Panchayat is the proper authority for the exercise of any power or the performance of any duty or function under this Act, the matter shall be referred by the Mukhya Adhikari to the State Government whose decision shall be final.