Section 6(xi) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983
(xi)[ to create administrative, ministerial and other posts with the prior approval of the State Government and to appoint persons to such posts, as per the prescribed procedure;] [[Clause (xi) substituted by Maharashtra 14 of 2003, Section 3(a), (w.e.f. 3-3-2003).
