Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54A] [Entire Act] State of Odisha - Subsection Section 54A(2) in The Orissa Panchayat Samiti Act, 1959 (2)The Government may stay the execution of any such decision or order pending the exercise of their powers under Sub-section (1) in respect thereof.
