Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Assam - Subsection Section 24(2)(iii) in Assam Gramdan Act, 1961 (iii)one member nominated jointly by the members referred to in Clauses (i) and (ii) or if they do not agree, by the prescribed authority.