Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(10) in The M.P. Swayatta Sahakarita Adhiniyam, 1999 (10)A prominent co-operative which changes its name shall publicise such change-in name in a prominent newspaper in the district in which its head office is located.
