Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of West Bengal - Subsection Section 25(4) in The West Bengal University of Technology Act, 2000 (4)The first regulations of the University shall remain in force until they are amended or until new regulations are made under the provisions of this Act.
