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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(1)(a) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(a)persistently fails to maintain uninterrupted supply of electricity conforming to the standards regarding quality of electricity to the consumers; or