Section 12(2)(d) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012
(d)[Challan/Demand Draft drawn in favour of licensing authority] [Substituted 'Challan' by Notification No. G.O.Ms.No. 130, dated 28.3.2017 (w.e.f. 18.6.2012)] for Rs. 5,000/- (Rupees Five thousand only) towards non-refundable application fee.