Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 16 in The Assam Liquor Prohibition Act, 1952 16. Jurisdiction to try offences. - The provisions of the Code of Criminal Procedure, 1898, shall apply to the trial of offences against this Act and the rules made thereunder.
