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State of Chattisgarh - Section

Section 360 in The High Court of Chhattisgarh Rules, 2007

360.

The rules contained in the Rules of Court pertaining to grant of copies, process fees and translation of documents and such other matters in respect of which, no provision is made in this Part (F) of these Rules shall mutatis mutandis apply to the proceedings in the High Court and similarly when proceedings are pending in subordinate Courts, the Rules made by the High Court for the conduct of business of such subordinate Courts shall apply to those proceedings.