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State of Uttar Pradesh - Section

Section 20 in U.P. Service of Engineers (Irrigation Department) (Group 'B') Service Rules, 1993

20. Confirmation.

- A probationer shall be confirmed in his appointment at the end of the period of probation or the extended period of probation if-
(a)he has passed the prescribed departmental examination;
(b)he has successfully undergone the prescribed training;
(c)his work and conduct is reported to be satisfactory;
(d)his integrity is certified, and
(e)the Appointing Authority is satisfied that he is otherwise fit for confirmation.