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State of Haryana - Section

Section 39 in Faridabad Complex Administration Building Rules, 1989

39. Materials. Sections 43(2), 57(2)(m).

- All materials to be used for the erection or re-erection of a building shall conform to the relevant specifications and standards laid down by the Indian Standard Institution. For items not covered by the Indian Standard Institution the specification and standards laid down in Punjab Public Works Department Specifications, 1963 Edition as adopted by the Haryana Government and amended from time to time shall be followed.