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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(c) in The Haryana Canal and Drainage Rules, 1976

(c)one hundred per cent, if the irrigated area is situated within the limits of a municipality of the first class or cantonment or within a distance of eight kilometres, on all sides of the outer boundary thereof.