Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(3) in Constitution of India, 1950 (3)Nothing in clauses (1) and (2) shall apply-(a)to any person who for the time being is an enemy alien; or(b)to any person who is arrested or detained under any law providing for preventive detention.
