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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(1)(d) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(d)corrupts or fouls, water of any irrigation system so as to render it less fit for the purposes for which it is ordinarily used;