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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttarakhand - Subsection

Section 20(2) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(2)The designated members of the General Body of School Management Committee shall be-
(i)Chairperson.
(ii)Vice-Chairperson.
(iii)Member Secretary - Head Teacher/Senior Most Teacher (If Head Master is not available.