Supreme Court - Daily Orders
Dhammanagi And Sanu Developers Pvt. Ltd vs Executive Board Of Methodist Church In ... on 2 April, 2025
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.804 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONTEMPT PETITION (CIVIL)...@ DIARY NO(S). 11984/2024
IN SLP(C) NOS. 14228-14230/2017 AND SLP(C) NO. 29440/2017
DHAMMANAGI AND SANU DEVELOPERS PVT. LTD. & ANR. PETITIONER(S)
VERSUS
EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA & ANR. RESPONDENT(S)
AND
M.A. NO….. @ D. NO.12436/24 in SLP(C) Nos. 14228-14230/2017
Date : 02-04-2025 These matters were mentioned today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) : Mr. P.B. Suresh,Sr.Adv.
Mr. Parmatma Singh, AOR
For Respondent(s) : Mr. Shivansh Bharatkumar Pandya , AOR
Ms. Rohini Musa, AOR
Mr. Sudhanshu Prakash, AOR
UPON being mentioned, the Court made the following
O R D E R
List on 21.04.2025.
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2025.04.02 17:06:52 IST Reason: