Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The U.P. Cinematograph Rules, 1951 1. Title, commencement and extent. - (i) These Rules shall be called the Uttar Pradesh Cinematograph rules, 1951.(ii)They shall come into force with effect from February 1, 1951(iii)They shall apply to all cinemas in Uttar Pradesh.
